Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(2)(g) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(g)the classification of the applicants for legal aid or advice into Scheduled Castes, Scheduled Tribes, Women and others;