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State of Tamilnadu - Section

Section 17 in The Chennai Corporation (Superior) Service Pension Rules, 1970

17. Amount of gratuity or pension.

- The amount of invalid, superannuation or retiring pension or gratuity admissible under rules 11,14 and 15 shall be settled in accordance with the principles laid down in the relevant provisions in the Tamil Nadu Pension Code as amended by the .Government, from time to time.