Section 153(2)(b) in Arunachal Pradesh Panchayat Raj Act, 1997
(b)Inspect or examine, or depute any other officer of the Government to inspect or examine, any department of the Gram Panchayat, the Anchal Samiti or the Zilla Parishad or any service, work or thing under the control of the Gram Panchayat, the Anchal Samiti or the Zilla Parishad; and