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[Cites 0, Cited by 6] [Section 2(31)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(31)(b) in The Wild Life (Protection) Act, 1972

(b)antler, bone, carapace, shell, horn, rhinoceros horn, hair, feather, nail, tooth, tusk, musk, eggs, nests and honeycomb;