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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(4)Immediately after the Syndicate has considered thereport and recommendation of the Commission and submittedits report to the Government, the Government shall considerthe report of the Syndicate and pass such orders thereon asthey think fit and shall also cause the same to be published inthe Gazette.