Bombay High Court
Dilip Pundalik Shirodkar vs Sanjay Tanaji Gurav And Pravin Pardesi ... on 8 June, 2022
Bench: A. A. Sayed, Abhay Ahuja
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1.IA.3403.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 3403 OF 2021
IN
CONTEMPT PETITION NO.16 OF 2022
Dilip Pundalik Shirodkar ....Applicant
IN THE MATTER BETWEEN
Sanjay Tanaji Gurav ....Petitioner
V/S
Pravin Pardesi Municipal Commissioner & Ors. ....Respondents
Mr. Ram U. Singh a/w Mr. Ankur Jain and Mr. Uzeb Shaikh for the Applicant/Respondent No.3 Adv. Siddhi Bhosale a/w. Adv. Kunal Ghatkar i/b. Adv. Nisha Mehra for the Petitioner Ms. Madhuri More for the Respondent-MCGM CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 8th JUNE 2022 P.C.:
Stand over to 15th June, 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.)
Digitally signed
ANANT by ANANT
KRISHNA KRISHNA NAIK
Date: 2022.06.08
NAIK 17:45:00 +0530
AKN 1/1