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State of Jharkhand - Section

Section 100 in Bihar Education Code, 1961

100. Minimum number of days on tour.

- The Deputy Inspectress of Schools is required to be on tour outside her headquarters for not less than 180 days with at least 100 night halts in each financial year. She should send a copy of her tour programme to the Block Development Officer of the Block concerned in advance so that it may be possible for him to conveniently co-ordinate her tour programme with that of the Lady Social Education Organiser. The tour programme should be properly planned and got approved by the District Inspectress of Schools in advance.