Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(5) in Purba Medinipur University Act, 2017

(5)An Ordinance shall, unless cancelled or modified by the Chancellor. remain in force until repealed or amended by a new Ordinance similarly passed and brought into force.