Supreme Court - Daily Orders
Committee-Gfil vs Libra Buildtech P.Ltd.. on 21 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
1
ITEM NO.4 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 7-8/2015, I.A. 9-10/2015 in Petition(s) for
Special Leave to Appeal (C) No(s). 23886-23887/2012
(Arising out of impugned final judgment and order dated 09/07/2012
in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
No. 1399/2010 passed by the High Court of Delhi at New Delhi)
COMMITTEE-GFIL Petitioner(s)
VERSUS
LIBRA BUILDTECH P.LTD.& ORS. Respondent(s)
(For directions and impleadment and office report)
Date : 21/08/2015 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Harpawan Kumar Arora, Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Ms. Manali Singhal, Adv.
Mr. Santosh Sachin, Adv.
Mr. Deepak Singh Rawat, Adv.
Mr. Abhijat P. Medh,Adv.
Mr. Sanchar Anand, A.A.G.
Mr. Apoorv Singhal, Adv.
Mr. Devendra Singh,Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. Amit Prasad, Adv.
Ms. Purnima Bhatt, Adv.
Signature Not Verified
Ms. Gargi Khanna, Adv.
Digitally signed by
Mrs. Anil Katiyar,Adv.
Sushil Kumar Rakheja
Date: 2015.08.22
12:10:09 IST
Reason:
M/s. Ap & J Chambers,Adv.
Contd. 2..
2
UPON hearing the counsel the Court made the following
O R D E R
List on 28.08.2015 (Friday).
(S. K. RAKHEJA) (INDU BALA KAPUR) COURT MASTER COURT MASTER