Section 27 in The National Green Tribunal (Practices and Procedure) Rules, 2011
27. Dress of the parties.
- A legal practitioner or, as the case may be, the presenting officer shall appear before the Tribunal in his professional dress as prescribed for appearance before the courts and if there is no such dress, then-(a)in the case of a male, a suit with a tie or close coat or any other customary dress of sober colour;(b)in case of female, in a saree or any other customary dress of sober colour.
