29. [ Meeting of Gram Sabha. [Substituted by The Tripura Panchayats (Second Amendment) Act, 1998,w.e.f. 15.10.1998.]
- The Gram Panchayat shall place for deliberation before the Gram Sabha or the Gram Sansad, as the case may be, all such matters as are specified in Section 10 of the Act, as may be prescribed.]
