Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Andhra Pradesh - Subsection Section 45(ii) in Andhra Pradesh Universities Act, 1991 (ii)contribution or grants which may be made by the Government on such conditions as may impose; and
