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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(5) in Bihar Public Records Rules, 2015

(5)Every year in the last week of June and December, a half yearly statement in Form-4 shall be furnished by the officer authorized under sub-rule (1) to the Director or Head of the Archives, as the case may be of the action taken for evaluation and down gradation classified records.