Section 43(2)(f) in Rajasthan Agricultural University Act, 1962

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State of Rajasthan - Subsection

Section 43(2)(f) in Rajasthan Agricultural University Act, 1962

(f)who were members of a Board of Studies relating to a college or faculty disaffiliated or transferred from the University on the date of the said commencement shall continue or cease to be such members under and in accordance with the law governing that University to which such college or faculty has been affiliated or transferred; and

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State of Rajasthan - Subsection

Section 43(2)(f) in Rajasthan Agricultural University Act, 1962