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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(4) in The Maharashtra State Board of Technical Education Act, 1997

(4)The Auditor or the Special Auditor, as the case may be, shall submit his report to the Board and shall forward a copy thereof to [the Governing Council] [These words were substituted for the word 'Government' by Maharashtra 3 of 2006 Section 3(b) (w.e.f. 9-1-2006).].