Punjab-Haryana High Court
Land Acquisition Collector vs Dial Singh @ Gurdial Singh on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 1362 of 2007 (O&M)
Land Acquisition Collector ..... Appellant
vs
Dial Singh @ Gurdial Singh .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashish Grover, Advocate, for the appellant.
Mr. S. S. Rathore and Mr. Naresh Kaushal, Advocates, for the respondent.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge