Section 17(2) in The Delhi School Education Rules, 1973
(2)[ Every autonomous school shall have the freedom to have its own syllabus and curriculum, the introduce the text books and to assess its students and hold examinations upto the end of Middle stage:Provided that the Director may, if he is of opinion on scrutiny of any text book introduced by an autonomous school that such text book is prejudicial to -the interest of education, prohibit use of such book as a text book in such school.] [Substituted rule (2) The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]
