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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(5) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(5)The Board shall hold a formal meeting once in every 3 months. The meeting shall be held in the protective home or if there are 2 or more protective homes in any area, in each home by rotation. The Superintendent of the protective home, in which the meeting is held, shall be the Secretary of the Board for the meeting.