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[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(6)(f) in The Medical Council Of India Regulations, 2000

(f)to include in his report, in the form of a brief diary a record of the days and hours when he was present during the course of the examination inspected and to see for himself the teaching facilities provided and of the parts or division of each examination in progress on each day;