Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(l) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980 (l)do all other acts and things as may necessary to further the objects specified in section 12..
