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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Rajasthan - Subsection

Section 8E(a) in Rajasthan Panchayati Raj Act, 1994

(a)approve the plans, programmes and projects for social and economic development in order to priority from out of the plans, programmes and projects approved by the Ward Sabha before such plans, programmes and projects are taken up for implementation by the Panchayat;