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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(1)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)a person to stand or not to stand as, or withdraw or not to withdraw from being a candidate at an election from an electoral college; or