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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Tobacco Cess Act, 1975

(b)[ "Board" means the Tobacco Board established under section 4 of the Tobacco Board Act, 1975; [Original clause (a) and (b) re-lettered as (b) and (c). Original clause (c) omitted by Act 36 of 1978, s-7 . ]