Punjab-Haryana High Court
Soex India Pvt Ltd And Ors vs State Of Haryana And Ors on 24 September, 2015
Author: Naresh Kumar Sanghi
Bench: Naresh Kumar Sanghi
CRM-M-32550-2015 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-32550-2015
Date of Decision: September 24, 2015
Soex India Private Limited and others
...Petitioners
Versus
State of Haryana and others
...Respondents
CORAM: HON'BLE MR. JUSTICE NARESH KUMAR SANGHI
Present: Mr. R.S. Cheema, Senior Advocate, with
Mr. Yusuf Iqbal Yusuf, Advocate,
for the petitioners.
NARESH KUMAR SANGHI, J (Oral)
After hearing learned Senior counsel, assisted by Mr. Yusuf Iqbal Yusuf, representing the petitioners, the present petition is disposed of with a direction to the respective learned Trial Courts to consider the application for grant of exemption from personal appearance on each date of hearing in view of the fact that various complaints at various places with regard to same offences, have been filed.
(NARESH KUMAR SANGHI) JUDGE September 24, 2015 Pkapoor PRASHANT KAPOOR 2015.09.24 15:41 I attest to the accuracy and authenticity of this document