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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in The M.P. State Veterinary Council Rules, 1993

(5)A fee of Rs. 50 (Rupees fifty only) shall be aid to all members other than the President of the State Council and Government officials who are members for attending a meeting of the State Council or the Executive Committee or the other committees.