Supreme Court - Daily Orders
Security Association vs Union Of India . on 28 January, 2014
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ITEM NO.303 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 8814 OF 2011
SECURITY ASSOCIATION & ORS. Appellant (s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for exemption from filing O.T., c/delay in filing additional
documents, Intervention/Impleadment,permission to file additional
documents, permission to bring additional documents and seeking permission
to file additional documents, prayer for interim relief and office report)
WITH CONMT.PET.(C) NO. 268 of 2010 in Cont. Pet. (C) No. 68/2010
(With application for permission to file additional affidavit)
CONMT.PET.(C) NO. 68 of 2010 in C.A. No. 8814/2011
(With appln(s) for exemption from personal appearance)
Civil Appeal NO. 8670 of 2011
(With appln(s) for impleadment, permission to file rejoinder affidavit,
prayer for interim relief and office report)
Civil Appeal NO. 8671 of 2011
(With prayer for interim relief and office report)
Civil Appeal NO. 8673 of 2011
(With applns) for impleadment, prayer for interim relief and office report)
Civil Appeal NO. 8709 of 2011
(With office report)
SLP(C) NO. 8979 of 2013
(With office report)
Date: 23/10/2013 These matters were called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s) M/S. Parekh & Co.,Adv.
Mr. Gopal Singh, Adv.
Mr. Ashish Jha, Adv.
Ms.Meenashi Chatterjee, Adv.
M/S. "Coac"
For Respondent(s) Mr. J.S. Attri, Sr.Adv.
Ms. Sunita Sharma, Adv.
Ms. Manita Verma, Adv.
Mr. C.P. Singh, Adv.
Mr. S.N. Terdal, Adv.
Mr. Gopal Singh, Adv.
Mr. K.P. Anil Kumar, Adv.
Mr. Manish Kumar, Adv.
Mr. Vikas Mehta,Adv.
Mr. Devvrat, Adv.
Mr. Vimal Chandra S. Dave, Adv.
Mr. Rohit Kumar Singh, Adv.
Mr. Uday B.Dube, Adv.
Ms. Asha Gopalan Nair, Adv.
Mr. Jayesh Kanaksinh Ashar, Adv.
Mr. Ashok Mathur, Adv.
Mr. A. Raghunath, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 29.01.2014.
(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER COURT MASTER