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State of Madhya Pradesh - Section

Section 10 in The M.P. Vishesh Sashastra Bal Niyam, 1973

10. Adjutant.

- The Adjutant shall be responsible mainly for the administration of the Headquarters wing under his control; and the discipline training, health and welfare of all men under his command. He shall be responsible for the maintenance of proper accounts of stores, arms and ammunition. He shall be responsible for security of all property in the Campus and to look after the sanitation and cleanliness of the Campus. He shall be responsible for the mounting of guards, their turn out and inspections, he shall attend parades regularly and shall be responsible for all arrangements at and organisation of general and ceremonial parades. He shall do all other work entrusted to him by the Commandant and Assistant Commandant.