Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Chattisgarh - Subsection Section 18(7) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (7)The Registrar shall furnish information or records that Kuladhipati or the State Government may call in such manner as they may require.]
