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Himachal Pradesh High Court

Nasib Kumar vs . State Of H.P. on 14 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Nasib Kumar vs. State of H.P. Cr. Appeal No. 135 of 2021.

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14.12.2022. Present: Mr. Rahul Jaswal, Advocate, for the appellant.

Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. J.S. Guleria and Mr. Bhupinder Thakur, Deputy Advocate Generals, for the respondent.

List in the 1st week of April, 2023.

(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge 14th December, 2022.

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