Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2)(i) in The Punjab Security of Land Tenures Rules, 1956

(i)"Act" means the Punjab Security of Land Tenures Act, 1953;