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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(c)change in interpretation or application of any Indian law by a competent court, Tribunal or Indian Governmental Instrumentality which is the final authority under law for such interpretation or application; or