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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4) in Tamil Nadu Local Fund Audit Rules, 2016

(4)The auditors shall have authority to visit any unit or zonal or division or sub-division office or any other institution under the control of a local authority or local fund and to verify the books of accounts, and connected records.