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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3)(ii) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(ii)technical qualifications i.e. the Concessionaire applicant must possess adequate relevant experience in terms of specified requirements for the infrastructure project or sector in question. The applicant should not have committed a material breach in any previous Concession Agreement; and