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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Bal Krishan vs . Hrtc on 5 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Bal Krishan vs. HRTC .

CWPOA No. 2462/2020

5.3.2022 Present: Ms. Kamlesh, Advocate vice Mr. A.S. Rana, Advocate, for the petitioner.

Mr. B. N. Sharma, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted four weeks' time to file reply.

r to List on 4.4.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 05/03/2022 20:12:38 :::CIS