Supreme Court - Daily Orders
M/S. Infinium (India) Ltd. vs Department Of Telecommunication ... on 9 June, 2020
Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. ________ OF 2020
[DIARY NO. 1139 OF 2020]
IN
CIVIL APPEAL NO. 8275 OF 2019
M/S. INFINIUM (INDIA) LTD. Petitioner(s)
VERSUS
DEPARTMENT OF TELECOMMUNICATION
GOVERNMENT OF INDIA & ANR. Respondent(s)
O R D E R
Application for oral hearing of the Review Petition in open court is rejected. Delay condoned.
We have perused the Review Petition and record of the appeal and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration. The Review Petition is, accordingly, dismissed.
.......................J. [ ARUN MISHRA ] .......................J. [ S. ABDUL NAZEER ] .......................J. Signature Not Verified [ M. R. SHAH ] Digitally signed by MUKESH KUMAR Date: 2020.06.19 19:46:11 IST Reason: New Delhi;
JUNE 09, 2020.
ITEM NO.1002 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
DIARY NO. 1139 OF 2020 IN CIVIL APPEAL NO. 8275 OF 2019 M/S. INFINIUM (INDIA) LTD. Petitioner(s) VERSUS DEPARTMENT OF TELECOMMUNICATION GOVERNMENT OF INDIA & ANR. Respondent(s) (IA No. 4912/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 4909/2020 - ORAL HEARING) Date : 09-06-2020 This matter was circulated today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE M.R. SHAH By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order. Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)