Section 4 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001
4. Initial constitution of the Officers' Cadre.
- The Officers' cadre shall be formed initially by absorption of the officers working in TRAI who on being offered opt for and are absorbed in TRAI's cadre. The service rendered by the officers in TRAI prior to the date of notification of this Regulation, will at the discretion of TRAI, be counted as regular service for the purpose of this Regulation.
