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Bombay High Court

Smt. Dhani Babubhai Chauhan vs The Bombay Municipal Corporation Of ... on 22 March, 2021

Author: P. K. Chavan

Bench: P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

    APPEAL FROM ORDER STAMP NO. 98250 OF 2020

 Smt. Dhani Babubhai Chauhan                 ....APPELLANT
            V/S
 The Bombay Municipal Corporation Of Greater
                                          ....RESPONDENT

Bombay And Others CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN J DATE : 22nd March, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/05/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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