Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Uttar Pradesh - Subsection Section 51(2) in The United Provinces Tenancy Act, 1939 (2)On exchange the tenants shall have the same rights in the land received in exchange as they had in the land given in exchange.
