Section 45(2)(d) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

(d)the manner of eviction of a person unauthorisedly in occupation of a building by the Collector under sub-section (2) of section 19

Legal Document View