Section 11 in The Punjab Passengers and Goods Taxation Act, 1952
11. Supply of time table and table of fares and freights.
- An owner shall, in the prescribed manner, furnish to the prescribed authority a table of fares and freights of public service vehicles and public carriers, a table regulating timings of arrival and departure of motor vehicles and such other particulars connected with the business as the prescribed authority may by order from time to time require.
