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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(g) in The Gujarat Housing Board Act, 1961

(g)the sale, letting or exchange of any property comprised in the scheme;
(gg)[ the sale of apartment in any building or buildings constructed by the Board on such terms and conditions as the Board may determine;] [Clause (gg) was inserted by Gujarat 13 of 1973, Schedule Item (2).]