Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Aircraft (Security) Rules, 2011 31. Security control for hold baggage. (1)The Aircraft operator or the aerodrome operator shall screen and protect the hold baggage in such a manner as maybe specified by the Commissioner from lime to time.
