Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Karnataka - Subsection Section 111(1) in Karnataka Maritime Board Act, 2015 (1)No regulation made by the Board under this Act shall have effect until the same has been published by the Board in the official Gazette.
