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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Puducherry - Subsection

Section 19(2) in Puducherry School Education Act, 1987

(2)The manager may define the standards, of conduct to be observed by teachers and other persons employed in the recognised school, such standards not being inconsistent with the provisions of this Act and rules made thereunder.