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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 98(2)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)provided that before passing such orders, the disciplinary authority shall comply with the provisions of sub-rules (4) and (5) of rule 89;