Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50A(1)] [Section 50A] [Entire Act]

State of Bihar - Subsection

Section 50A(1)(i) in The Bihar Co-operative Societies Rules, 1959

(i)extinguishing or reducing the liability on any of its shares in respect of share capital not paid-up, or