Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973 5. Prohibition against withholding Light Diesel Oil form Sale. - No dealer having stock of Light Diesel Oil shall withhold it from sale.
