Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 20 December, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 CRA-10218-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10218 of 2024 (BASANT JATAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 20-12-2024 Shri Rakesh Kumar Dubey - Advocate for the appellant.
As prayed, list after ensuing winter vacation.
(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 20-Dec-24 5:21:43 PM