Section 107 in The Bihar Panchayat Election Rules, 2006
107. Court fee.
(1)The Court fee payable with election petition with regard to a post of Gram Panchayat/Gram Katchahry shall be Rupees two thousand five hundred.(2)The Court fee payable with election petition with regard to a post of Panchayat Samiti/Zila Parishad shall be Rupees five thousand.
