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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Mining and Geology Service Rules, 1976

(1)Recruitment to [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] of the Mineral Administration Wing and the Geological Survey and Exploration Wing shall be made-
(i)by direct recruitment in accordance with Rule 5; and
(ii)by promotion of officers as provided under Rule 6.